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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(2)(e) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

(e)the generating plant for electric power, wherever required, shall be placed away from the monument or the attached lawn or garden;