Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 120] [Entire Act] Union of India - Section Section 80V in The Income Tax Act, 1961 80V. Deduction from gross total income of the parent in certain cases. - [Omitted by the Finance Act, 1994 (32 of 1994), section 28 (w.e.f. 1-4-1995).]
