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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(4) in Jharkhand Single Window Clearance Act, 2015

(4)The High Powered Committee shall meet at least once in every quarter at such place, as the Chairman of the Committee may decide, for performance review of the Single Window Clearance Committee and District Executive Committee; and for providing necessary recommendations where required.