Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in The National Institute Of Pharmaceutical Education And Research Act,1998 19. Powers and duties of other authorities and officers. -The powers and duties of authorities and officers, other than those hereinbefore mentioned, shall be determined by the Statutes.
