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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 19(2) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(2)The facility set up under sub-regulation (1) shall have short code 1909: Provided that the Authority may specify any other short code, which is assigned by the licensor, from time-to-time;