Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Karnataka - Subsection Section 85(c) in Karnataka Municipal Corporations Act, 1976 (c)special revenue officers for the purpose of introducing a new tax or discharging any duty connected with the revenue administration of the corporation:
