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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(f) in Nurses and Midwives Act, 1953

(f)[ one member elected by the registered health visitors from among the health visitors registered in the register of health - visitors] [Inserted by 14 of 1964.]