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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(7) in The Shree Somnath Sanskrit University Act, 2005

(7)The Vice-Chancellor shall be the appointing and disciplinary authority for the University teachers and for officers of the University of the rank equivalent to the Assistant Registrar and above on the recommendations of the selection committee constituted for the said purpose.