Karnataka High Court
Sri Mariraj vs The Management Of Visl on 14 July, 2008
Author: H.G.Ramesh
Bench: H.G.Ramesh
nu ma man courrr or mmxrum A1' 3 ,T mm» mm 1111: 1413 an or am? =. WP. N0.6597/9008 BEFORE msuonrnm «A m». M15597/2.9.98 rm2ai§3% BETWEEN : I SRIMAR§RA.J s/0 NINGAIAH, TOKEN No.7os1 M ._ _ _ AeEnABou'r49YEArz:--3,T-A 930.357, 7'11! cmss, VELURU SHE!)-"'~., ._ BHA.DRAVA'1'I~£I 1.. ' SR1 THAMMAIA}: . 2 s/0 J " TOKEN N'Q.*'?O39 . % % AGEDABOUT 4ss::,¥EARs, 63fi;CR0SS;;§§NK'!,lNE,V. % % BHEDRAVATHX;-." x '- SR1 M' RAMANNA .. J 3/0 MARE Gowm ' AGED ABOUT sown:-mas, V. A_ 'V4-m -JHNK mm, _ i3HADRAVA_'I'HI . "£oK:::ra'_zéao;*z0ss, A AGE 55 YE5§fi;RS, JINK Ll-NE B-HADRAVATHI A ._ TsR1"c.&A<3ARA.; V. kmxsu Norrose, = AGE 45 mazes KOWLAGUNB1 BI'-IADRAVATHI ALL REPRESENTED BY VISE. CONTRACT WORKERS ASSOCIATEON (REGDJ WP. M06597] 2008 BY ITS SECRETARY, srez GANESH SI-NGH, s/0 SRI KIHSHNA BA!-IADUR, HOSAMANE CIRCLE, 18? CROSS RIGHT SIDE, BHADRAVATHI sumorm D:s'm<:'r. (BY SMT SHEELA KRISHNA. ADV.) 1 THE MANAGEMENT QFVISL.---- E REPRESENTED BY ri'S~ViCE?"CHAI~RE§Ai'¥. mm EXECUTIVE DIREG'l'OR.__ g 'E BHADRAVATHI, * sumom msfrnxcn ' ' 2 ms S'P¥§:EL"A,I}"?HQRfl?f--._o§?_1fiDH%§ BY rrs CHAi?1!=1i\N." '. '_ ISPA'.P.BH1KYAN;1:;:._ -» V ' LODHI RON); _ _ NEE; DELH} 'Lie-.0503 ' - (wsvsswaaasanmeu EEEEEL 1:19..) _ _ % RESPONDEHTS _»'i'-§€IIS__TWEf FILED. LENDER ARTICLES 226 89 227 0? THE '*9F mm. PRAYING TO CALL FOR THE RE,Ci)}i'Ds:E£§D kss:'3E lT)IREC'I'IONSTO THE RESPONDENTSTO
comm' wrr}:EE;AEN.ExUEE B THE ORDER or mas HONBLE _ _couR'*i*.. 133.2007 BY MAKING PAYMENT or RS.50.000/~ :..._xE, ToTo*~.a§i'E MINUS THE Amoum' ALREADY man To THE " i?i2'I'1"I'¥€JNERS.
THIS WP COMING ON FOR PRELIMINARY HEARING THIS VT 'EBAY; THE comm' MADE THE FOLLOWING:
wmzo.as97/zoos gunman Inflmnwfipamm;&wpammmmhm@é®§& , mratmufimafiwcmmwmmcaflm m&#}@®fl I* 13.3.2907 (Annexure-B) pamd Petition Nos.1l05 & 9552/2ut;<>3.'k%%%%'1=nc k% amnwfiwtmmfimmm3i&E£m@mEm§f$@fh3 accordance with law the mmammfl mr§nmmmfi $ émfigElVmh mm mwawmhmtfifififihfifififiéfififififiofi """ " Sdit' 3 _*k,~_¢f..' judge