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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in The Punjab Industrial Facilitation Act, 2005

(3)While granting clearances, the competent authority may ask for any additional information from the applicant :Provided that such an additional information shall be sought by the competent authority within the period, stipulated for such clearances :Provided further that any additional information shall be called for only at one time.