Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 14 in U.P. Revenue Code Rules, 2016 14. Boards Manual (Section 234). - The Board may, from time to time, issue directions for regulating the internal working of its offices, the offices of other revenue court and revenue officers. These directions may be compiled as Board's Manual.
