Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 595] [Entire Act]

State of Telangana - Subsection

Section 595(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)in addition to the imposition of such fine, be required to remedy the mischief so far as lies in his power.