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State of Uttar Pradesh - Section

Section 5 in The U.P. Secondary Education Services Commission Rules, 1983

5. Notification of vacancies

. - The Commission shall, in respect of vacancies to be filled by direct recruitment, advertise the vacancies in at least two newspapers having wide circulation in the State and shall also notify the same to the Deputy Director. Such advertisement or notification shall, inter alia mention the names of the institutions and places where they are situated and shall require the candidate to give, if he so desires, the choice of not more than five institutions in order of preference. Where a candidate wishes to be considered for particular institution or institutions only and for no other institution, he shall mention the fact in his application.