Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in River Boards Rules, 1958 10. Salaries, allowances, etc. to be met from the Board's fund.- The salaries, allowances and leave and other contributions of the members shall be met from the fund of the Board.
