Gujarat High Court
Commissioner Of Income Tax vs Astral Polytechnik Ltd on 12 June, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, Biren Vaishnav
O/OJCA/303/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 303 of 2017
In
STAMP NUMBER NO. 887 of 2017
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COMMISSIONER OF INCOME TAX-1....Applicant(s)
Versus
ASTRAL POLYTECHNIK LTD....Respondent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 12/06/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) RULE returnable on 10th July 2017.
(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) *malek Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Jun 12 23:47:41 IST 2017