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State of Rajasthan - Section

Section 10 in Rajasthan Special Economic Zones Act, 2015

10. Infrastructure support.

(1)The State Government may provide access infrastructure upto Sez, cither on its own or under a concession granted by the State Government.
(2)The State Government may provide such other infrastructure upto Sez in the State as it may consider appropriate having regard to the specific requirements of a particular Sez.