Section 3(1) in The Assam Cattle Diseases Act, 1948
(1)On Sections 3 to 8 having been extended to any area, the State Government, may by Notification, appoint the season during which and the route and routes by which cattle may be imported into such area, and no person shall import cattle into such area otherwise than during the season and by the route so appointed.Quarantine stations. - (2) The State Government may establish quarantine stations for inspection and detention of such cattle along the routes appointed under sub-section (I).
