Delhi High Court - Orders
Twitter International Comany vs Swami Ramdev & Ors on 5 January, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Tushar Rao Gedela
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 223/2019 & CM APPL. 49250/2019 (stay)
TWITTER INTERNATIONAL COMANY ..... Appellant
Through: Mr. Deepak Georgia, Advocate.
versus
SWAMI RAMDEV & ORS ..... Respondents
Through: Mr. Pulkit Gupta, Ms. Rhea Dube and
Ms. Zoya Junaid, Advocates for R-1
& 2.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 05.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. This case has been received on transfer.
2. At joint request, list for arguments on 06.03.2023.
NAJMI WAZIRI, J TUSHAR RAO GEDELA, J JANUARY 5, 2023 N Signature Not Verified Digitally Signed By:JITENDRA Signing Date:09.01.2023 14:51:05