Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(b) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963 (b)the conditions under which service performed in ships other than foreign-going ships is allowed to count are set out in rules 28 to 35.
