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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(e) in The Maharashtra State Board of Technical Education Act, 1997

(e)to prescribe the general conditions governing admission of regular candidates and ex--candidates to the examinations and to specify the conditions relating to eligibility, attendance, term-work and character, on the fulfillment of which a candidate shall have a right to e admitted to and to appear at any such examination;