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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Manipur - Subsection

Section 69(1)(f) in The Manipur Panchayati Raj Act, 1994

(f)all receipts in respect of any schools, hospitals, dispensaries, buildings, institutions or works, vested in, constructed by or placed under the control and management of the Zilla Parishad;