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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(2)(i) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(i)all fees, grants, subversions, donations and gifts made by the Central Government, State Government, any local authority, any body whether incorporated or not or any persons; and