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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(k) in Chaudhary Ranbir Singh University, Jind Act, 2014

(k)"University teachers" mean Professors, Associate Professors, Assistant Professors and such other persons, as may be appointed for imparting instructions or conducting research in the University or in any college or an institution maintained by the University and are designated as teachers by the Ordinances.