Section 2 in The Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010
2. Applicability. -
These regulations shall apply to the short-term buy-short-term sell contracts for the inter-State trading in electricity undertaken by a licensee: Provided that these regulations shall not apply to the intra-State trading in electricity undertaken by the licensee by virtue of the provisions of rule 9 of the Electricity Rules, 2005, on the basis of the inter-State trading licence granted by the Commission.
