Calcutta High Court
Sushil Gupta vs Klassic Wheels Pvt Ltd And Ors on 27 January, 2025
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-33-34
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Intellectual Property Rights Division)
IPDAID/36/2024
SUSHIL GUPTA
VS
KLASSIC WHEELS PVT LTD AND ORS
IPDAID/37/2024
IA NO: GA/1/2022
KLASSIC WHEELS PRIVATE LIMITED
VS
DEPUTY CONTOLLER OF PATENTS AND DESIGNS AND ANOTHER
Before:
The Hon'ble Justice RAVI KRISHAN KAPUR
Date: 27th January 2025
Appearance:
Mr. Sayantan Basu, Sr. Adv.
Mrs. S. Ghosh, Adv.
The Court: Both parties seek an adjournment. The respondent
Authorities have not been served.
In view of the prayer for adjournment, let this matter appear in the Monthly List of March, 2025.
In the meantime, the parties are directed to serve the respondent Authorities.
(RAVI KRISHAN KAPUR, J.) SK.
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