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State of Odisha - Section

Section 83 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

83. Nomination for the office of the Mayor or Deputy Mayor.

- A candidate for the office of the Mayor and Deputy Mayor of Municipal Corporation shall be proposed by one [Corporator] [Substituted vide O.G.E. No. 1404 dated 12.9.2003.] and seconded by another. The names of the candidates proposed and seconded shall be read out by the President of the meeting.