Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in The Assam Frontier (Administration of Justice) Regulation, 1945 15. Administration. - Criminal justice shall be administered by the Deputy Commissioner, the Assistant Commissioner and the village authorities.
