Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttarakhand - Section Section 14 in The Uttarakhand Police Act, 2007 14. Special Police Officers Subject to the rules prescribed in this behalf, the Superintendent of Police shall, under special circumstances, appoint Special Police Officer in consultation with the District Magistrate.
