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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(h) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(h)the child shall be familiarised with the child care institution and its functioning and shall be briefed on the following areas, namely,-
(i)personal health, hygiene and sanitation;
(ii)institutional discipline and standards of behaviour;
(iii)daily routine, roles and responsibilities within the said institution;