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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(c) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(c)"appointed day" means the day appointed under subsection (2) of section 1;
(ca)"Dental College, Rohtak means the Postgraduate Institute of Dental Sciences, Rohtak;