Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020 (2)The selection of candidates for appointment on deputation basis shall be made on the recommendations of the Selection Committee.
