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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(8) in The Legal Practitioners' Fees Rules, 1973

(8)Applications for succession certificate or letters of administration, fee shall be one-half of the lee prescribed in rule 3(2), subject to a minimum of Rs. 300.00 and a maximum of Rs. 500.00.