Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(b) in Himachal Pradesh Board of School Education Act, 1968 (b)[ "Bye-law" means a Bye-law made under this Act by the Board or its Committees;] [Clause (b) substituted vide Act No. 15 of 1992.]
