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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(v) in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa

(v)The contractor shall in no event sell the store covered under contract or store of identical description at a price different from the contractual price to the Indenting Officer.