Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Entire Act] Union of India - Section Section 2 in The Explosives Act, 1884 2. Commencement (1)This Act shall come into force on such date as the Central Government, by notification in the Official Gazette, appoint.[* * *] [Sub-Section (2) repealed by Act 12 of 1891, Section 2 and Sch.I.]
