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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(1)(a) in The Calcutta Improvement Act, 1911

(a)the said tax shall not be payable by any passenger brought from, or taken to, any place situated within a radius of [forty-eight kilometers] [Substituted by W. B. Act 20 of 1961.] from Government House;