Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1085 in Police Regulations, Bengal , 1943 1085. Correction slips. - The head clerk shall be responsible for seeing that correction slips are forthwith inserted in all publications and the date of the entry is entered at the end of each volume. [For register of correction slips, see B. P. Form No. 214].
