Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in Reserve And Auxiliary Air Forces Act Rules, 1953

10. Selection Tests.-

Where the particulars furnished under rule 8 in respect of any person have been found to be correct and he is otherwise deemed to be suitable for appointment in the Air Defence Reserve, the competent authority may require such person to undergo such medical and other tests (including flying tests at the risk of such person) as the competent authority may deem fit.