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Supreme Court - Daily Orders

National Highways Authority Of India vs M/S Bla Projects Pvt. Ltd. on 10 October, 2022

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

     ITEM NO.801                              COURT NO.15                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)                 No. 23311/2019

     (Arising out of impugned final judgment and order dated 22-04-2019
     in FAOOS No. 89/2019 passed by the High Court of Delhi at New
     Delhi)

     NATIONAL HIGHWAYS AUTHORITY OF INDIA                                Petitioner(s)

                                                    VERSUS

     M/S BLA PROJECTS PVT. LTD.                                          Respondent(s)

     Date : 10-10-2022 This petition was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)                 Mr. Sarvam Ritam Khare, AOR
                                       Ms. Meena Sehrawat, Adv.

     For Respondent(s)                 Mr. Parikshit P. Angadi, Adv.(Mentioned by)
                                       Mr. Anirudh Sanganeria, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Not to be deleted from the notified date.

(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2022.10.10 17:32:32 IST Reason: