Supreme Court - Daily Orders
National Highways Authority Of India vs M/S Bla Projects Pvt. Ltd. on 10 October, 2022
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
ITEM NO.801 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 23311/2019
(Arising out of impugned final judgment and order dated 22-04-2019
in FAOOS No. 89/2019 passed by the High Court of Delhi at New
Delhi)
NATIONAL HIGHWAYS AUTHORITY OF INDIA Petitioner(s)
VERSUS
M/S BLA PROJECTS PVT. LTD. Respondent(s)
Date : 10-10-2022 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Sarvam Ritam Khare, AOR
Ms. Meena Sehrawat, Adv.
For Respondent(s) Mr. Parikshit P. Angadi, Adv.(Mentioned by)
Mr. Anirudh Sanganeria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Not to be deleted from the notified date.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2022.10.10 17:32:32 IST Reason: