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State of Tamilnadu - Section

Section 8 in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

8. Time limit for payment of half-yearly tax.

- The half-yearly tax shall be paid on or before the 30th September for the first half-year and on or before the 31st March for the second half-year, respectively.