Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 180] [Entire Act]

Union of India - Subsection

Section 180(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)A member who has moved a resolution or amendment to a resolution shall not withdraw the same except by leave of the House.