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State of Rajasthan - Section

Section 28 in University of Udaipur Officers (Conditions of Service) Rules, 1976

28. Fixation of pay when pay of post is revised.

- Whenever the pay scales of post is revised, the pay of an officer, unless provided otherwise specifically in the pay revision order, shall be fixed at a stage equal to the stage, of the pay last drawn by him, and if there is no such stage, at the next lower stage plus personal pay equal to the difference to be absorbed in future increments, provided that he may at his option retain his old pay scale until the date on which he has earned his next or any subsequent increments in the old scale, or until he vacates his post or ceases to draw pay on that time scale. The option one exercised shall be final.