Supreme Court - Daily Orders
Deputy Commissioner Of Income Tax ... vs M/S Anz Grindlay Bank (Now Standard ... on 9 September, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.31 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16339/2016
(Arising out of impugned final judgment and order dated 01/03/2016
in ITA No. 32/2004 passed by the High Court Of Delhi At New Delhi)
DEPUTY COMMISSIONER OF INCOME TAX & ORS. Petitioner(s)
VERSUS
M/S ANZ GRINDLAY BANK Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Mukul Rohtagi, Adv.
Mr. Ankit Prasad, Adv.
Mr. S.A. Haseeb, Adv.
Mr. Arijit Prasad, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Ashwani Thakur) (Tapan Kr. Chakraborty) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.09.10 12:32:24 IST Reason: