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Supreme Court - Daily Orders

Deputy Commissioner Of Income Tax ... vs M/S Anz Grindlay Bank (Now Standard ... on 9 September, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.31                                COURT NO.11                   SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for     Special   Leave   to   Appeal   (C)......CC   No(s).
     16339/2016

     (Arising out of impugned final judgment and order dated 01/03/2016
     in ITA No. 32/2004 passed by the High Court Of Delhi At New Delhi)

     DEPUTY COMMISSIONER OF INCOME TAX & ORS.                                Petitioner(s)

                                                       VERSUS

     M/S ANZ GRINDLAY BANK                                                   Respondent(s)

     (with appln. (s) for c/delay in filing slp)


     Date : 09/09/2016 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)                    Mr. Mukul Rohtagi, Adv.
                                          Mr. Ankit Prasad, Adv.
                                          Mr. S.A. Haseeb, Adv.
                                          Mr. Arijit Prasad, Adv.
                                          Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(Ashwani Thakur) (Tapan Kr. Chakraborty) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.09.10 12:32:24 IST Reason: