Section 76B(1)(d) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 76B(1)] [Section 76B] [Entire Act]

State of Chattisgarh - Subsection

Section 76B(1)(d) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(d)such other cadres to be determined by the functions entrusted to the officers included in the cadre for carrying out the purposes of this Act, as the State Government may by notification specify. Each cadre shall consist of-

(i)the State cadre;

(ii)the local cadre.

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State of Chattisgarh - Subsection

Section 76B(1)(d) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973