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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(a) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(a)Requisition for supply of electrical energy will be made by the owner or lawful occupier of premises in his own name on the prescribed form obtainable free of cost from the local office of the supplier.