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Bengal Presidency - Section

Section 100A in The Calcutta Port Rules, 1943

100A. Declaration by Master of ships carrying petroleum or by the ship's Agent.

(1)The Master of every ship carrying petroleum or any other substance having flash-point below 66.5°C (or 150°F) shall deliver to the Pilot before entering the Port of Calcutta a written declaration in Form 'F' of the Schedule under his signature:Provided that if in anticipation of ship's arrival the Agent for such ship [delivers to the Director, Marine Department of the Port, a written declaration as aforesaid under his signature, no such declaration need be made by the Master of the Ship.
(2)The Agents shall furnish a list of all hazardous cargo with full particulars to the Director, Marine Department and Traffic Manager. The Master shall be responsible for compliance with all rules, regulations and instructions issued by them:Provided that when circumstances warrant, the Director, Marine Department, may relax the quantities that may be brought for discharge at the Docks and Jetties at Calcutta up to a maximum as followsDangerous petroleum or other substances having a flash-point below 24.4 °C (or 76 °F)-5 Tonnes.Non dangerous petroleum or other substances having a flash-point below 65.5 °C (or 150 °F)-100 Tonnes.