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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(2)When the Controller or any authority designated for the purpose refuses to grant certificate of registration to a person who applies for it under Rule 8, he shall record his reasons for doing so.