Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 3(2)] [Section 3] [Entire Act] Union of India - Subsection Section 3(2)(a) in The Medical Termination Of Pregnancy Act, 1971 (a)where the length of the pregnancy does not exceed twenty weeks, if such medical practitioner is, or