Supreme Court - Daily Orders
Mukesh Singh vs Saurabh Chaudhary on 27 September, 2022
Bench: Sanjay Kishan Kaul, K.M. Joseph
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) D.NO. 28989/2021
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 16464/2019
MUKESH SINGH & ORS. ...PETITIONER(S)
VERSUS
SAURABH CHAUDHARY & ANR. ...RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
Accordingly, the Review petition is dismissed.
…………………………………………………J. [SANJAY KISHAN KAUL] ………………………………………………J. [K.M. JOSEPH] NEW DELHI;
SEPTEMBER 27, 2022.
Signature Not Verified Digitally signed by BALA PARVATHI Date: 2022.10.01 14:22:51 IST Reason: 2ITEM NO.1001 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 28989/2021 in SLP(C) No. 16464/2019 MUKESH SINGH & ORS. Petitioner(s) VERSUS SAURABH CHAUDHARY & ANR. Respondent(s) IA No. 153955/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 27-09-2022 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE K.M. JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed. [CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]