Section 14(2)(f) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

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State of Tamilnadu - Subsection

Section 14(2)(f) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

(f)

(i)The Government will give an interest subsidy of 5 per cent on the loans raised by the assignee towards the cost of assignment.

(ii)The repayment of the loan with interest will be guaranteed by the Government.